January 2016
♦ Notice for operationalization of standards for Proprietary Food. [Uploaded on : 13-07-2016]
♦ Notice for operationalization of Food Safety and Standards (Food Import) Regulations [Uploaded on : 14-01-2016]
December 2015
♦ Notice for extending the time period granted to the Food Business Operators for complying with the provisions of the Notification No. P 15014/1/ 2011-PFA/FSSAI dated 27.06.2013. [Uploaded on : 31-12-2015]
June 2014
♦ Notification No.4/15015/30/2011 dated 07th June 2013 relating to the FSSAI license number and logo on the label of the food products [Uploaded on : 24-06-2014]
♦ Notification of Referral Food Laboratories as per the section 43(2) of Food Safety and Standard Act, 2006 [Uploaded on : 16-06-2014]
August 2013
♦ Performa for submitting data on pesticides residue and toxicity by applicant seeking registration of new pesticides for use in the country under section 9 (3) of the Insecticides Act, 1968 [Uploaded on : 15-10-2013]
September 2011
♦ Notification of FSSAI’s Authorized Officer [Uploaded on : 02-09-2012]
May 2012
♦ Notification of Designated Officer over Indian Railways under Section 36 of FSS Act, 2006-reg. [Uploaded on : 01-05-2012]
♦ Notification of Food Safety Officers over Indian Railways under Section 37 of FSS Act, 2006-reg. [Uploaded on : 01-05-2012]
September 2011
♦ Notification of FSSAI’s Authorized Officer for Mumbai Seaport, Mumbai International Airport and Jahawarlal Nehru Port Trust Nhava sheva under section 47(5) – Reg. [Uploaded on : 02-11-2011]
October 2011
♦ Notification of FSSAI’s Authorized Officer for Kolkata Seaport,Kolkata International Airport and Haldia Seaport under section 47(5)of FSS Act 2006 – Reg. [Uploaded on : 31-10-2011]
♦ Notification of FSSAI’s Authorized Officer for Indira Gandhi International Airport , New Delhi , CONCOR-ICD , Tughlakabad , CWC-ICD , ICD Fridabad / Ballabhgarh , ICD Dadri and ICD Loni in NCR Region under section 47(5)of FSS Act 2006 – Reg. [Uploaded on : 31-10-2011]
♦ Notification of FSSAI’s Authorized Officer for Chenni ( Seaport and Airport ) under section 47(5)of FSS Act 2006 – Reg. [Uploaded on : 31-10-2011]
August 2011
♦ Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Uploaded on : 20-08-2011]
♦ Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Uploaded on : 20-08-2011]
♦ Notification of FSSAIs Authorised Officer for Chennai Port under Section 47(5) of FSS Act 2006 [Uploaded on : 11-08-2011]
♦ Notification of Designated Officers for Central Licensing [Uploaded on : 05-08-2011]
February 2011
♦ Notification of FSSAI’s Authorised Officer for Indira Gandhi International Airport, New Delhi, CONCOR-ICD, Tuglakabad and CWC-ICD, Patparganj under Section 47(5) of FSS Act 2006 – Reg. [Uploaded on : 14-02-2011]
♦ Notification of FSSAIs Authorized officer for Mumbai International Airport under section 47(5) of FSS Act 2006 - Reg [Uploaded on : 10-02-2011]
♦ Notification of FSSAIs Authorized officer for Kolkata International Airport under section 47(5) of FSS Act 2006 - Reg [Uploaded on : 10-02-2011]
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